Section 8(1)(c) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(c)[ the amount of interest, if any, payable under section 7A] [This clause was added, by Gujarat 8 of 1989, section 3(1)(a) (w.r.e.f. 22-12-1988).],

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