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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(a) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

(a)Market value adjustment shall not be allowed under:
(i)Non-linked Individual products
(ii)Par and non-par group savings products where the exits are in accordance with the scheme rules filed with the insurer at the outset, except as stipulated in (b) below.