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State of Maharashtra - Section

Section 4 in The Maharashtra Protected Forests (Marathwada/Konhan and Western Maharashtra) Rules, 1998

4. Prohibition on cutting, removal or burning of certain tree.

- No trees of any species whatsoever shall be cut, removed or burnt for the purpose of manufacturing charcoal, except with a previous permission of the Dy. Conservator of Forests/Sub-Divisional Forest Officer of independent Sub-Division.