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[Cites 0, Cited by 6] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(4) in The Tamil Nadu Co-Operative Societies Act, 1983

(4)Any question as to whether an applicant for admission as a member of a society is, or a member of a registered society was, or has become, subject to any of the disqualifications mentioned in this section, shall be decided by the Registrar.