Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(5) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (5)The exemption granted under sub-section (1), may be revoked by the Commission at any time for reasons to be recorded in writing.
