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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1) in West Bengal Trade Unions Rules, 1998

(1)Each contesting Trade Union or its election agent may appoint by a letter in writing, in duplicate, in Form V2 signed by the General Secretary or the election agent, not more than two agents for each polling station to act as counting agents of such Trade Union. Only one counting agent of any contesting Trade Union shall be allowed to stay inside the polling station at any point of time.