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Union of India - Section
Section 4 in Companies (Appointment of Sole Agents) Rules, 1975
4. Details of production during the last three financial years of the kinds of goods or commodities in respect of which sole selling agent(s) are proposed to be appointed:
| Yearended | Name(s) of the product(s) | Quantity and value of the goods produced(Separately for each) | Quantity & value of the goods produced(Separately for each) | Closing of the finished goods |
| 1 | 2 | 3 | 4 | 5 |