Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15]

Chattisgarh High Court

Smt. Bhagvanti Devi vs State Of Chhattisgarh 64 Wpc/3011/2018 ... on 27 November, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                     WPC No. 2846 of 2018

      Smt. Bhagvanti Devi Versus State of CG & Others




27/11/2018         Shri AK Yadav, counsel for the petitioner.
                   Shri Anand Dadriya, Deputy GA for the State.
                   Heard.
                   Admit.
                   Issue notice to the respondents on payment of

PF as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.

Post the matter for final hearing in due course.

Sd/-

Judge (Prashant Kumar Mishra) Barve