Chattisgarh High Court
Smt. Bhagvanti Devi vs State Of Chhattisgarh 64 Wpc/3011/2018 ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2846 of 2018
Smt. Bhagvanti Devi Versus State of CG & Others
27/11/2018 Shri AK Yadav, counsel for the petitioner.
Shri Anand Dadriya, Deputy GA for the State.
Heard.
Admit.
Issue notice to the respondents on payment of
PF as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.
Post the matter for final hearing in due course.
Sd/-
Judge (Prashant Kumar Mishra) Barve