Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(4) in The Rajasthan Sales Tax Act, 1994 (4)Where the assessing authority, on scrutiny is satisfied that the return furnished by a dealer are correct and complete, it shall assess the tax on the basis of such returns.
