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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Karnataka - Subsection

Section 50(1) in Karnataka Janapada Vishwavidyalaya Act, 2011

(1)Any member other than the ex-officio member of any authority or body of the University may resign his office. The letter of resignation written in hand by the member shall be sent to the Vice Chancellor. Such resignation shall take effect immediately on its acceptance and communication to the concerned.