Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act] Union of India - Subsection Section 14(7)(l) in The Competition Commission of India (General) Regulations, 2009 (l)to certify and issue copies of the orders of the Commission to the parties;