Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 7(2)] [Section 7] [Entire Act] Union of India - Subsection Section 7(2)(i) in The Protection Of Civil Rights Act, 1955 (i)denies to any person belonging to his community or any section thereof any right or privilege to which such person would be entitled as a member of such community or section, or