Delhi High Court - Orders
Dr. Subramanian Swamy vs Union Of India & Ors on 14 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13271/2023
DR. SUBRAMANIAN SWAMY .....Petitioner
Through: Mr. Satya Sabharwal, Ms. Palak
Bishnoi, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Amit Tiwari, CGSC along with
Ms. Ayushi Srivastava, Mr. Ayush
Tanwar, Advs. for UOI
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 14.07.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 03.11.2025.
By order Court Master JULY 14, 2025/ys This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2025 at 22:46:50