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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3)(b) in The Orissa Ayurvedic Medicine Act, 1960

(b)all the powers and duties, which under the provisions of this Act are to be exercised and performed by the Council or the Faculty, as the case may be, shall, during the period of supersession, be exercised and performed by such person or persons as the Government may direct;