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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3)(l) in The Payment Of Wages Act, 1936

(l)prescribe the abstracts to be contained in the notices required by section 25; [*] [ The word " and" omitted by Act 38 of 1982, Section 14 (w.e.f. 15.10.1982).]