Supreme Court - Daily Orders
Jaspal Kaur Cheema vs M/S. Industrial Trade Links And Ors. ... on 14 August, 2015
Bench: Jagdish Singh Khehar, Adarsh Kumar Goel
ITEM NO.39 COURT NO.4 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).22183-22185/2015
(Arising out of impugned final judgment and order dated 21/02/2015
in CR No.6638/2013 and CR No.7299/2013 and CR No.3684/2014 passed
by the High Court of Punjab & Haryana at Chandigarh)
JASPAL KAUR CHEEMA AND ANR. Petitioner(s)
VERSUS
M/S. INDUSTRIAL TRADE LINKS AND ORS. ETC. Respondent(s)
(With interim relief)
Date : 14/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr.Harin Raval, Sr.Adv.
Mr. Sanjay Jain, Adv.
Mr.Vinay Arora, Adv.
Ms.Tarannum Cheema, Adv.
Ms.Hiralal Gupta, Adv.
Ms.Divya Anand, Adv.
Mr.Anando Mukherjee, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Let this case be listed before a Bench which does not comprise of one of us (Jagdish Singh Khehar, J.).
The Registry is directed to obtain necessary instructions in this regard from Hon'ble the Chief Justice of India.
(SATISH KUMAR YADAV)
Signature Not Verified
(RENUKA SADANA)
AR-CUM-PS COURT MASTER
Digitally signed by
Satish Kumar Yadav
Date: 2015.08.14
16:21:51 IST
Reason: