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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(6)(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, in the explanation, for the words ^^yksi dks lq/kkj the words ^^yksi dk lq/kkj shall be substituted.