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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Haryana - Subsection

Section 91(4) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(4)The Commission may by special or general order direct that, in addition to the submission of the annual statements of accounts in the forms provided for in sub-regulation (3), a licensee shall submit to the Commission or such other authority as it may designate in this behalf such additional information as it may require for the purpose.