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Punjab-Haryana High Court

Sat Pal Singh vs Sampuran Singh on 29 April, 2016

202          CM No.856-C of 1988 in
             RSA No.767 of 1988

             Satpal Singh (deceased) through LRs and ors.
             Vs.
             Sampuran Singh (deceased) through LRs and others

Present:     None.

             ****

CM No.856-C of 1988 No ground for interference is made out.

Dismissed.

(AMIT RAWAL) 29.04.2016 JUDGE pawan 1 of 1 ::: Downloaded on - 03-05-2016 00:10:03 :::