Punjab-Haryana High Court
Sat Pal Singh vs Sampuran Singh on 29 April, 2016
202 CM No.856-C of 1988 in
RSA No.767 of 1988
Satpal Singh (deceased) through LRs and ors.
Vs.
Sampuran Singh (deceased) through LRs and others
Present: None.
****
CM No.856-C of 1988 No ground for interference is made out.
Dismissed.
(AMIT RAWAL) 29.04.2016 JUDGE pawan 1 of 1 ::: Downloaded on - 03-05-2016 00:10:03 :::