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State of Andhra Pradesh - Section

Section 11E in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

11E. [ Advance to Member of the Legislative Assembly and the Legislative Council for purchase of motor car/House Building Advance. [Inserted by Act No.12 of 2016 and came into force w.e.f.20.5.2016.]

- Subject to such rules as may be made by State Government in this behalf, there may be paid to a member of the Legislative Assembly or the Legislative Council by way of repayable advance of a sum of Rupees twenty lakhs (Rs.20,00,000/-) per term of five years for the purchase of Motor Car/ House Building Advance in such manner as may be prescribed.] [Substituted by Act No. 3 of 2005.]