Supreme Court - Daily Orders
M/S. Kone Elevator India Pvt. Ltd. vs State Of T.N. . on 21 January, 2014
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ITEM NO.101 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 232 OF 2005
M/S. KONE ELEVATOR INDIA PVT. LTD. Petitioner(s)
VERSUS
STATE OF T.N. & ORS. Respondent(s)
WITH
W.P(C)No.298/2005
(With Appl.(s) for stay with office report)
SLP(C)No.14148-14153/2005
(With Prayer for Interim Relief and Office Report)
SLP(C)No.14961-14967/2005
(With Appl.(s) for ex-Parte stay and with office report)
SLP(C)No.17842-17847/2005
(With Prayer for Interim Relief and Office Report)
SLP(C)No.19432-19434/2005
(With Prayer for Interim Relief and Office Report)
W.P(C)No.487/2005
(With Appl.(s) for stay and with office report)
W.P(C)No.528/2005
(With Appl.(s) for impleadment and with office report)
W.P(C)No.67/2006
(With Prayer for stay and with Office Report)
SLP(C)No.5377/2006
(With Prayer for Interim Relief and Office Report)
SLP(C)No.7037/2006
(With Prayer for Interim Relief and Office Report)
SLP(C)No.7981/2006
(With Prayer for Interim Relief and Office Report)
W.P(C)No.511/2006
(With Appl.(s) for ex-Parte stay and with office report)
SLP(C)No.462/2007
(With Prayer for Interim Relief and Office Report)
W.P(C)No.75/2007
(With Appl.(s) for permission to file additional documents
and with office report)
SLP(C)No.1745/ 2007
(With Appl.(s) for permission to file additional documents
and with Prayer for Interim Relief and Office Report)
W.P(C)No.519/2008
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.531/2008
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.548/2008
(With Appl.(s) for ex-Parte stay and permission to file
additional documents and with office report)
W.P(C)No.569/2008
(With Appl.(s) for ad-interim ex-parte stay and early
hearing and with office report)
SLP(C)No.30272/2008
(With Prayer for Interim Relief and Office Report)
SLP(C)No.30279/2008
(With Prayer for Interim Relief and Office Report)
W.P(C)No.186/2009
(With Appl.(s) for ex-Parte stay and with office report)
SLP(C)No.5289/2009
(With Prayer for Interim Relief and Office Report)
SLP(C)Nos.6520-6521/2009
(With Appl.(s) for exemption from filing O T and with
Prayer for Interim Relief and Office Report)
W.P(C)No.23/2010
(With Appl.(s) for stay and with office report)
SLP(C)No.4469-4471/2010
(With Prayer for Interim Relief and Office Report)
W.P(C)No.62/2010
(With Appl.(s) for stay and with office report)
SLP(C)No.11258/2010
(With Prayer for Interim Relief and Office Report)
W.P(C)No.232/2010
(With Appl.(s) for modification of Court’s Order and stay
and modification of Court’s Order and with office report)
SLP(C)No.17228/2010
(With Prayer for Interim Relief and Office Report)
SLP(C)No.17236-17237/2010
(With Prayer for Interim Relief and Office Report)
W.P(C)No.249/2010
(With Appl.(s) for stay and with office report)
C.A.No.6285/2010
(With Appl.(s) for stay)
SLP(C)No.23259-23261/2010
(With Prayer for Interim Relief and Office Report)
W.P(C)No.279/2010
(With Appl.(s) for stay and with office report)
W.P(C)No.377/2010
(With Appl.(s) for stay and with office report)
W.P(C)No.112/2011
(With Appl.(s) for stay and with office report)
W.P(C)No.137/2011
(With Appl.(s) for stay and with office report)
W.P(C)No.181/2011
(With Appl.(s) for stay and with office report)
W.P(C)No.207/2011
(With Appl.(s) for ex-Parte stay and with office report)
SLP(C)No.15732/2011
(With Prayer for Interim Relief and Office Report)
W.P(C)No.278/2011
(With Appl.(s) for stay and with office report)
W.P(C)No.243/2011
(With Appl.(s) for stay and with office report)
SLP(C)No.16466/2011
(With Prayer for Interim Relief and Office Report)
SLP(C)No.16137/2011
(With Prayer for Interim Relief and Office Report)
W.P(C)No.372/2011
(With Office Report)
W.P(C)No.398/2011
(With Appl.(s) for stay and with Prayer for Interim
Relief and Office Report)
W.P(C)No.381/2011
(With Appl.(s) for stay)
SLP(C)No.5503/2011
(With Prayer for Interim Relief and Office Report)
SLP(C)No.11147/2011
(With Prayer for Interim Relief and Office Report)
W.P(C)No.468/2011
(With Appl.(s) for stay and with office report)
W.P(C)No.547/2011
(With Office Report)
W.P(C)No.66/2012
(With Appl.(s) for ex-Parte stay)
W.P(C)No.67/2012
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.40/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.107/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.125/2012
(With Appl.(s) for stay and with office report)
SLP(C)Nos.11227-11238/2012
(With Prayer for Interim Relief and Office Report)
W.P(C)No.175/2012
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.176/2012
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.196/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.263/2012
W.P(C)No.320/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.383/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.404/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.567/2012
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.145/2013
(With Appl.(s) for stay and with office report)
W.P(C)No.241/2013
(With Appl.(s) for stay and with office report)
SLP(C)No.19901/2013
(With Prayer for Interim Relief and Office Report)
W.P(C)No.454/2013
(With Appl.(s) for stay and with office report)
W.P(C)No.404/2013
(With Appl.(s) for ex-Parte stay)
W.P(C)No.723/2013
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.440/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.441/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.156/2013
(With Appl.(s) for stay and with office report)
W.P(C)No.533/2013
(With Appl.(s) for stay and interim stay and with office
report)
W.P(C)No.403/2012
(With Appl.(s) for stay and with office report)
W.P(C)No.824/2013
(With Appl.(s) for ex-Parte stay and directions and with
office report)
C.A.Nos.4708-4711/2008
(With Appl.(s) for stay)
C.A.No.5979/2009
(With Appl.(s) for condonation of delay in filing appeal)
W.P(C)No.428/2009
(With Appl.(s) for stay and with office report)
SLP(C)No.36001-36012/2013
(With Appl.(s) for exemption from filing O T and
exemption from filing c/c of the impugned Judgment and
with office report)
W.P(C)No.1046/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1047/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1048/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1049/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1050/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1051/2013
(With Appl.(s) for ex-Parte stay and exemption from
filing O T and with office report)
W.P(C)No.1052/2013
(With Appl.(s) for ex-Parte stay and with office report)
W.P(C)No.1098/2013
(With Appl.(s) for ex-Parte stay and with office report)
Date: 21/01/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
WP 232, 298,528,511, 462,
249, 468, 40,107,125,196,
320, 383, 241, 454, 440,
441,156, 403, 428,
SLP 14148-53, 14961-67,
17842-47, 19432-34, 7037,
7981, 30272,30279, 5289,
6520-6521, 4469-4471,
11258, 17228, 17236-37,
15732, 16466, 16137,
5503, 11147, 19901,
CA 6285 Mr. Harish N. Salve,Sr. Adv.
Mr. R.L. Ramani, Sr. Adv.
Mr. K.K. Mani,Adv.
Ms. T. Archana, Adv.
Mr. B Raveendran, Adv.
Mr. Abhishek Krishna, Adv.
WP 519, 531, 548,569,
186, 23, 62, 232,
279, 377, 112, 137,
207, 243, 398, 381,
547, 263, 567, 145,
404, 723, 824,1046,
1047, 1048, 1049,1050,
1051, 1052, 1098 Mr. Harish N. Salve, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Rohan Shah, Adv.
Mr. Rohit Jain, Adv.
Ms. Sonu Bhatnagar, Adv.
Mr. Monish Panda, Adv.
Mr. Tarun Jain, Adv.
Mr. Somnath Shukla, Adv.
Mr. Kshitiz Karjee, Adv.
Mr. Praveen Kumar, Adv.
WP 487, 67, 75, Mr. Chirag M. Shroff, Adv
SLP 5377
SLP 1745 Mr. T.V. Lakshmanan, Adv.
Mr. V.S. Lakshmi, Adv.
Mr. A.Venayagam Balan, Adv.
SLP 23259-61 Mr. S. Nanda Kumar, Adv.
WP 66, 67, Mr. R. Satish Kumar, Adv.
175, 176, Mr. P. Dhayanand, Adv.
Mr. Parivesh Singh, Adv.
Ms. Shiva Kumar, Adv.
Mr. Naresh Kumar, Adv.
CA 4708-4711 Mr. B.V. Balaram Das, Adv.
WP 181, 533, 404 Mr. S. Gowthaman, Adv.
278, 372, SLP 11227-38
SLP 36001-12 Mr. Aarohi Bhalla, Adv.
Ms. Supriya Deshpande, Adv.
Mr. Subodh S. Patil, Adv.
CA 5979 Mrs Anil Katiyar, Adv.
For Respondent(s)
Odisha Mr. Rakesh Dwivedi, Sr. Adv.
Mrs. Kirti Renu Mishra ,Adv
Ms. Preetika Dwivedi, Adv.
Ms. S. Pathak, Adv.
Ms. Apurva Upmanyu, Adv.
Maharashtra Mr. Darius Khambata, Adv. Gen.
Mr. Chinmoy Khaladkar, Adv
Mr. Anirudha P. Mayee, Adv.
UOI Mr. P.P. Malhotra, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Atul Chetalay, Sr. Adv.
Ms. Binu Tamta, Adv.
Ms. Yogmaya Agnihotri, Adv.
Mr. Arijit Prasad, Adv.
Mr. B. Krishna Prasad, Adv.
Mr. D.S. Mahra, Adv.
NCT of Delhi Mr. Atul Chitaley, Sr. Adv.
Ms. Asha G. Nair, Adv.
Ms. Yogmaya Agnihotri, Adv.
Tamil Nadu Mr. R. Venkataramani, Sr. Adv.
Mr. B. Balaji, Adv.
Mr. Rakesh Sharma, Adv.
Mr. S. Anand Sathya Seelam, Adv.
Mr. Selvin Raja, Adv.
Ms. Neelam Singh, Adv.
Mr. Shodhan Babu, Adv
Mr. Yashraj Bundela, Adv.
Andhra Pradesh Mr. R. Venkataramani, Sr. Adv.
Ms. C.K. Sucharita, Adv.
Ms. Neelam Singh, Adv.
Mr. Shodhan Babu, Adv.
Mr. Yashraj Bundela, Adv.
Ms. Laxmi Shastri, Adv.
Bihar Mr. Nagendra Rai, Sr. Adv.
Mr. Gopal Singh, Adv.
Mr. Chandan Kumar, Adv.
Mr. Manish Kumar, Adv.
Mr. E.R. Kumar, Adv.
Mr. Shashank Kumar, Adv
Ms. Anubha Gupta, Adv. for
M/s. Parekh & Co.
Jharkhand Mr. Sunil Kumar, Sr. Adv.
Mr. Ratan Kr. Choudhary, Adv.
Puducherry Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle,Adv.
Mr. Prabu Ramasubramanian, Adv.
Ms. Bina Madhavan, Adv.
Mr. V. Lakshmi Kumaran, Adv.
Mr. A.R. Madhav Rao, Adv.
Mr. Alok Yadav, Adv.
Mr. M.P. Devanath, Adv.
Sikkim Mr. A. Mariarputham, Adv. Gen.
Mrs. Aruna Mathur, Adv.
Mr. Yusuf, Adv. for
M/s. Arputham Aruna & Co.
Uttar Pradesh Mr. Ravi P. Mehrotra, Adv.
Mr. Ashutosh Kr. Sharma, Adv.
Mr. Vibhu Tiwari,Adv.
Mr. Abhinav Malik, Adv.
Mr. Gunnam Venkateswara, Adv.
Mr. Kamlendra Mishra, Adv.
West Bengal Mr. Anip Sahthey, Adv.
Mr. Mohit Paul, Adv.
Ms. Shagun Matta, Adv.
Mr. Saakaar Sardana, Adv.
Gujarat Mr. Preetesh Kumar, Adv.
Ms. Hemantika Wahi, Adv.
Ms. Sangeeta Singh, Adv.
Haryana Mr. Manjit Singh, Addl. Adv. Gen.
Mr. Tarjit Singh, Adv.
Mr. Vinay Kuhar, Adv.
Ms. Nupur Choudhary, Adv.
Mr. Kamal Mohan Gupta, Adv.
Assam Ms. Krishna Sarma, A.A.G.
Mr. Avijit Roy, Adv.
Mr. Navnit Kumar, Adv. for
M/S Corporate Law Group
Mr. Jogy Scaria, Adv.
Mr. Mohanprasad Meharia,Adv.
Mr. Sanjay R. Hegde ,Adv
Mr. Avijit Bhattacharjee ,Adv
Mr. B.S. Banthia ,Adv
Mr. Adarsh Upadhyay ,Adv
Mr. Milind Kumar ,Adv
Ms. Pragati Neekhra, Adv.
Mr. R. Nedumaran, Adv.
Mr. Ramesh Babu M.R., Adv.
Mr. T.V.George, Adv.
Ms. Anitha Shenoy, Adv.
Mr. G.N.Reddy, Adv.
Mr. K.N. Bhat, Sr. Adv.
Mr. V.N. Raghupathy, Adv.
Mr. Ananth, Adv.
Mr. Parikshit P. Angadi, Adv.
Mr. Irshad Ahmad, Adv.
Mr. Himinder Lal, Adv.
Ms. Rachna Srivastava, Adv.
Mr. Sunil Fernandes, Adv.
Ms. Anil Katiyar, Adv.
Mr. R. Sathish, Adv.
UPON hearing counsel the Court made the following
O R D E R
W.P. (C) Nos. 249/2010, 40/2012, 320/2012, 383/2012, S.L.P. (C) Nos. 1745/2007, 19432-19434/2005, 7981/2006, 462/2007 and C.A. Nos. 4708-4711/2008.
The above matters do not pertain to lift/elevators and, therefore, are de-tagged from this group of matters.
These matters may be placed before the Regular Bench for hearing immediately after the decision in Writ Petition (Civil) No. 232 of 2005 etc. REMAINING MATTERS:
Arguments of Mr. Harish N. Salve,learned senior counsel for the petitioners concluded.
Arguments of Mr. Rakesh Dwivedi, learned senior counsel for the State of Odisha commenced but remained inconclusive.
For further arguments, list this group of matters on 22.1.2014.
|(Pardeep Kumar) (Rajesh Dham) | |(Renu Diwan) | |AR-cum-PS Court Master | |Court Master |