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Union of India - Section

Section 37 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

37. Cargo platforms.

(1)Cargo platforms (except those formed by cargo itself) shall be made of sound material substantially and firmly constructed, adequately supported and maintained in good repair.
(2)Cargo platform shall-
(a)be of sufficient size to receive cargo and to ensure the safety of dock workers working on them ;
(b)if of a height exceeding 1.5 m (5 ft.), in addition to the requirements of (a) above, be protected on any side, which is not being used for receiving or delivering cargo, by substantial fencing to a height of 90 cm. (3 ft.) by upper and lower railing or taut ropes or chains with stanchions ; and
(c)be provided with safe means of access, such as, ladders, or stairs.
(3)Cargo platforms shall not be overloaded.
(4)Portable trestles shall be so placed as to be steady.