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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018

(1)At the time of filing application before the Commission for grant of regulatory approval, the CTU shall submit the following:
(a)Recommendations on the scheme by the concerned RPC(s);
(b)Results of the system studies carried out by CTU;
(c)Assumptions and Inputs considered in system studies;
(d)Status of upstream/ downstream transmission system; and
(e)Status of consultation with the stakeholders along with Comments/ suggestions of stakeholders and its treatment.