Section 6(8) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
(8)The assignment of personnel under and in accordance with sub-clauses (2) and (5) above to the Transferees shall continue till the personnel are transferred to and permanently absorbed in the services of a Transferee, in accordance with the provisions of the Act, this Scheme and orders to be issued by the State Government in consultation with the Chairman of TNEB Limited.
