Rajasthan High Court - Jaipur
Morani Motors Pvt Ltd vs Hero Motorcorp Ltd on 20 July, 2018
Author: M.N.Bhandari
Bench: Munishwar Nath Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 115/2017
Morani Motors Pvt Ltd
----Petitioner
Versus
Hero Motorcorp Ltd
----Respondent
For Petitioner(s) : Mr. K.J. Mehta For Respondent(s) : Mr. Sameer Jain HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI Order 20/07/2018 Learned counsel for the non-applicant is directed to file detailed reply though he would be at liberty to first raise arguments on the preliminary objection.
List the matter after two weeks.
(M.N.BHANDARI),J Manish/10 Powered by TCPDF (www.tcpdf.org)