Punjab-Haryana High Court
Roopa Devi And Others vs Shashi Pal And Others on 14 November, 2014
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CR No.2512 of 2014
Date of decision:14.11.2014
Roopa Devi & others
....Petitioners
Versus
Shashi Pal & others
......Respondents
CORAM: HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: None.
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G.S.Sandhawalia J.(Oral)
As per office report, neither process fee has been filed nor anybody came from the office of the counsel for the petitioners to collect the dasti summons.
None is present on behalf of the petitioners to assist the Court. Accordingly, the present revision petition is dismissed for want of prosecution.
14.11.2014 (G.S.SANDHAWALIA)
sailesh JUDGE
SAILESH RANJAN
2014.11.17 18:36
I attest to the accuracy and
integrity of this document