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[Cites 0, Cited by 0] [Section 281] [Entire Act]

State of West Bengal - Subsection

Section 281(1) in Siliguri Municipal Corporation Act, 1990

(1)save with the written permission of the Chief Executive Officer and in such manner as he may authorize, store or use night soil, cowdung, manure, rubbish or any other substance emitting an offensive smell;