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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Private Security Agencies Rules, 2009

(2)The person desirous of getting employed or engaged as security guard or supervisor shall submit Form II duly filled in by him to the Agency. If the person has stated in more than one District during the last five years, the number of Forms will be as many as Districts.