Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964 6. Repeal. - The Rajasthan Famine Relief Works Employees (Exemption from Labour Laws) Ordinance, 1964, is hereby repealed.The Schedule[Section 2(c) & (d)]
