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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(iii) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

(iii)the common main dispensary or hospital shall be so situated that none of the Iron Ore or Manganese ore Mines [and Chrome Ore Mine] [<SPAN class=amd1><A TITLE =] served by it is more than fifteen kilometers away from it; and