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[Section 44]
[Entire Act]
State of Haryana - Subsection
Section 44(3) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955
| Grade | Value |
| (1) | (2) |
| A ....... | .......... Rs. 50,000 or above |
| B ....... | .......... Rs. 30,000 and above but below Rs.50,000 |
| C ....... | .......... Rs. 20,000 and above but below Rs.30,000 |
| D ....... | .......... Rs. 10,000 and above but below Rs.20,000 |
| E ....... | .......... Rs. 5,000 and above but below Rs. 10,000 |
| F ........ | .......... Rs. 2,500 and above but below Rs. 5,000 |
| G ......... | .......... Rs. 1,000 and above but below Rs. 2,500 |
| H ....... | .......... Below Rs. 1,000 |