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Delhi High Court - Orders

Ram Shanker vs Ramesh Bidhuri & Ors on 19 May, 2023

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                                    $~18
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 394/2019
                                                RAM SHANKER                                                                       ..... Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                RAMESH BIDHURI & ORS.                                                             ..... Respondents
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                                 ORDER

% 19.05.2023

1. The matter could not be taken up for hearing in view of Special Division Bench in post lunch session.

2. List on 22nd September, 2023.

RAJNISH BHATNAGAR, J MAY 19, 2023/ib This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:50:28