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Himachal Pradesh High Court

Neelama Devi vs . State Of H.P. & Another on 3 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Neelama Devi vs. State of H.P. & another .

CWPOA No. 2866 of 2020 03.03.2022 Present: Mr. Shubham Sood, Advocate, vice Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

Admit.

Mr. Ranjan Sharma, learned Additional Advocate General, submits that an identical petition, CWPOA No. 6612 of 2019, is admitted and that the respondents shall adopt the reply filed in that case.

List this case alongwith CWPOA No. 6612 of 2019.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 03, 2022 ( rajni ) ::: Downloaded on - 03/03/2022 20:14:01 :::CIS