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[Cites 0, Cited by 9] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in The Muslim Women (Protection Of Rights On Divorce) Act, 1986

(c)an amount equal to the sum of mahr or dower agreed to be paid to her at the time of her marriage or at any time thereafter according to Muslim law; and