Punjab-Haryana High Court
Karan Singh Gur & Ors vs Bar Council Of Punjab And Haryana Etc on 21 January, 2017
Author: Harinder Singh Sidhu
Bench: Rajesh Bindal, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.5232 of 2015 (O&M)
Date of Decision: December 21, 2016
Sh. Karan Singh Gur and others ---Petitioners
Versus
Bar Council of Punjab and Haryana and others ---Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Hon'ble Mr. Justice Harinder Singh Sidhu
Present: Mr. Raman Sharma, Advocate
for the petitioners.
Mr. Rakesh Gupta and Mr. D.K. Jangra, Advocates
for respondent-Bar Council of Punjab and Haryana.
---
HARINDER SINGH SIDHU, J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No.24392 of 2015 titled as 'Rakesh Punia Vs. Bar Council of India and another'.
(RAJESH BINDAL) (HARINDER SINGH SIDHU)
JUDGE JUDGE
December 21, 2016
Atul
Whether speaking/ reasoned: Yes/No
Whether Reportable: Yes/No
For Subsequent orders see CM-9634-CWP-2015, CWP-11212-2015, CWP-11251-2015 and 6 more.
1 of 1 ::: Downloaded on - 22-01-2017 14:45:24 :::