Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Odisha - Subsection Section 102(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (b)The minimum front setback for the multi-storeyed building shall be ⅓rd (one third) of the height of the building + 1 (one) metre.
