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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(vii) in The Orissa Development Authorities Act, 1982

(vii)the manner in which and the fee to accompany the appeal against any orders under Section 16 or 17, under Sub-section (1) of Section 18 ;