Madhya Pradesh High Court
Gaurishankar vs The State Of Madhya Pradesh on 17 January, 2025
1 CRA-11124-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10186 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) CRA/11124/2024 Dated : 17-01-2025 List along with Cr.A. No.9508/2024.
(VIVEK JAIN) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 17-01-2025 6:59:22 PM