Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(6) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (6)Visitors are allowed to visit Observation Homes and Special Homes with the permission of the Commissioner/ Superintendent of the Home/Home Committees.
