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Union of India - Section

Section 4 in The Bio-Medical Waste (Management And Handling) Rules, 1998

4. Duty of occupier .-It shall be the duty of every occupier of an institution generating bio-medical waste which includes a hospital, nursing home, clinic, dispensary, veterinary institution, animal house, pathological laboratory, blood bank by whatever name called to take all steps to ensure that such waste is handled without any adverse effect to human health and the environment.