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Union of India - Section

Section 1224 in The Shipping Development Fund Committee (Abolition) Act, 1986

1224.

[24th December, 1986]An Act to abolish the Shipping Development Fund Committee constituted under the Merchant Shipping Act, 1958 and to provide for certain matters incidental thereto.BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-