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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(i) in Nagar Panchayat Makhdumpur Plastic Waste Management Bye-laws, 2018

(i)As per the provisions made in Rule 5 (i) no person shall manufacture plastic carry bags or recycle plastic carry bags. However manufacturing of multilayered packaging materials can be done only after obtaining a valid registration from the Bihar State Pollution Control Board, prior to the commencement of production.