Section 14(10) in The Jammu and Kashmir Reorganisation Act, 2019

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Union of India - Subsection

Section 14(10) in The Jammu and Kashmir Reorganisation Act, 2019

(10)In the Second Schedule to the Representation of the People Act, 1950 , under the heading :-"II. Union Territories"

(a)after entry 2, the following entries shall be inserted, namely:-

1	2	3	4	5	6	7
'"3. Jammu and Kashmir	83	6	....	83	6	....."