Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Jharkhand - Subsection Section 29(b) in Bihar Trade Articles (Licences Unification) Order 1984 (b)has exercised the jurisdiction vested in him or it with material irregularity; or
