[Cites 0, Cited by 0]
[Entire Act]
State of Madhya Pradesh - Section
Section 121 in The M.P. Land Revenue Code, 1959
121. [ [Deleted by M.P. Act No. 23 of 2018]
***]| 121. Power to make rules for land records.- The State Government may make rules for regulating the preparation, maintenance and revision of land records required for the purposes of this Code. |