Supreme Court - Daily Orders
Justice Malai Subramanian vs Union Of India on 6 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.31 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1048/2017
JUSTICE MALAI SUBRAMANIAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 06-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. s. Nagamuthu,Sr.Adv.
Mr. B. Balaji, AOR
Mr. M.P. Parthiban,Adv.
Mr. Kumar S.,Adv.
Mr. Vairawan A.S.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Liberty to serve standing counsel.
List alongwith W.P.(C)No.993/2017.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.07 13:19:07 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA