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Karnataka High Court

Bangalore City College Of D.Ed vs State Of Karnataka on 26 March, 2014

Author: Anand Byrareddy

Bench: Anand Byrareddy

                             -1-




 IN THE HIGH COURT OF KARNATAKA AT BANGALORE

      DATED THIS THE 26TH DAY OF MARCH 2014

                        BEFORE

   THE HON'BLE MR.JUSTICE ANAND BYRAREDDY

 WRIT PETITION NOS. 59469 - 59470 OF 2013 (EDN--RES)
                             C/W

            WRIT PETITION NO. 59471 OF 2013


In W.P.Nos. 59469-59470/13

BETWEEN:

  BANGALORE CITY COLLEGE OF D.ED
  NO.160, CHELIKERE MAIN ROAD
  KALYAN NAGAR
  BANGALORE-560043
  REPRESENTED BY ITS PRINICIPAL
  SRI VENKATESHAPPA
                                         ... PETITIONER

(BY SRI. RAVISHANKAR D R, ADVOCATE FOR
    M/S. LEX NEXUS, ADVOCATES FOR PETITIONER)

AND

  1. STATE OF KARNATAKA
     DEPARTMENT OF EDUCATION
     VIDHANA SOUDHA
     BANGALORE
     REPRESENTED BY ITS THE PRINCIPAL SECRETARY
     BANGALORE CITY-560001
                        -2-




2. CENTRALISED ADMISSION CELL
   CENTRAL JUNIOR COLLEGE BUILDING
   K G ROAD, BANGALORE-560002
   REPRESENTED BY ITS SPECIAL OFFICER
   BANGALORE CITY

3. DIRECTORATE OF STATE EDUCATIONAL
   RESEARCH AND TRAINING (DSERT)
   HUNDRED FEET RING ROAD
   BANASHANKARI III STAGE
   BANGALORE
   REPRESENTED BY ITS DIRECTOR
   BANGALORE CITY-560041

4. DISTRICT INSTITUTE OF EDUCATION
   AND TRANINING (DIET)
   BANGALORE URBAN DIST
   BANGALORE
   REPRESENTED BY ITS PRINICIPAL
   BANGALORE-560001

5. THE DIRECTOR (OTHER EXAMINATIONS)
   KARNATAKA SECONDARY
   EDUCATION EXAMINATION BOARD
   MALLESHWARAM BANGALORE-560003
   BANGALORE CITY

6. THE NATIONAL COUNCIL
   FOR TEACHER EDUCATION
   GOVERNMENT OF INDIA PRESS
   DEPARTMENT OF PUBLICATIONS
   GAZETTE SECTION) CIVIL LINES
   NEW DELHI
   REPRESENTED BY ITS UNDER SECRETARY
   OUT OF STATE

7. K NAGI REDDY
   S/O K SIDDA REDDY
                        -3-




  AGED ABOUT 33 YEARS
  GANDHARIPALLI VILLAGE
  YOUSUF PETA POST
  MEDAK DT, AP-502331

8. K SHRAVANTI
   D/O KISHNRAO
   AGED ABOUT 25 YEARS
   NO.14-1, KORAJIKAL
   MAMADA MANDAL
   ADILABAD DT, AP - 502331

9. MUNIMADUGULA SATISH
   S/O BANAIAH
   AGED ABOUT 22 YEARS
   TIMMAPUR
   WETTEIPET
   ADILABAD DT, AP - 502331

10. B SAGARIKA
    D/O BHASKAR
    AGED ABOUT 23 YEARS
    KAMAREDDY VILLAGE
    DEVANAPALLI
    NIZAMABAD DT, AP - 502331

11. KETHAVATH VANITHA
    D/O KETHAVATH GOVIND
    AGED ABOUT 23 YEARS
    NO/3-35, MOMBOJIPET
    LINGAMPET
    NIZAMABAD DT, AP - 502331

12. MAHADEV
    S/O S BUGGAPPA
    AGED ABOUT 21 YEARS
    NO.23/11, KAJIPET
                        -4-




  MOMBOJIOPET
  NIZAMABAD DT, AP - 502331

13. K CHARAN KUMAR
    S/O K ASHAPPA
    AGED ABOUT 22 YEARS
    MADDALBID VILLAGE
    DAMARGADDA MANDAL
    MBNR DT, AP - 502331

14. RAJU NAIK
    S/O LAKSHMAN NAIK
    AGED ABOUT 23 YEARS
    APPIPALLAI THANDA
    GUNDMAL POST
    KOSAGI MBNR DT, AP - 502331

15. YERUKALI VENKATESWARLU
    S/O PEDDANNNA
    AGED ABOUT 23 YEARS
    GUNDMAL VILLAGE
    KOSAGI MANDAL
    MBNR DT, AP - 502331

16. LINGANNAGARI ANILKUMAR
    S/O LINGANNAGARI KISTAIAH
    AGED ABOUT 23 YEARS
    KUKUTLAPALLI VILLAGE
    BHUJARAMPET POST
    KAVADEPALLI MANDAL
    MEDAK DT, AP - 502331

17. MADHURI ANUSHA
    D/O MADHURI SATYAM
    AGED ABOUT 21 YEARS
    TEKERIYAL VILLAGE
    KAMAREDDY MANDAL
                        -5-




  NIZAMABAD DT, AP - 502331

18. BAKILI NAGAMANI
    D/O BAKKILI DEVAGOUD
    AGED ABOUT 19 YEARS
    4-94, 4/1, DEVARAPALLI VILLAGE
    KAMAREDDY MANDAL
    NZM AP - 502331

19. PRABHAKAR S
    S/O BASAPPA S
    AGED ABOUT 24 YEARS
    3-30, HINDUNAGAR
    DAMARGEDDA POST MANDAL
    MBNR DT, AP - 502331

20. VASANTH
    S/O KASHAPPA
    AGED ABOUT 27 YEARS
    AZAD NAGAR
    DAMARGEDDA POST AND MANDAL
    MBNR DT AP - 502331

21. S RAMESH
    S/O VITTAL
    AGED ABOUT 20 YEARS
    55, DAMMARGEDDA POST AND MANDAL
    MBNR DT AP - 502331

22. RAMREDDY
    S/O KISTA REDDY
    AGED ABOUT 24 YEARS
    MANDIPALLI VILLAGE
    DHANWAD MANDAL
    MBNR DT AP - 502331

23. K SANTOSH KUMAR
    S/O K DASHARATH
                         -6-




    AGED ABOUT 23 YEARS
    GUNDAMANDAL VILLAGE
    KOSGI MANDAL
    MBNR DT, AP - 502331P

  24. SHIVAKUMAR B
      S/O VISVESWARAIAH B
      AGED ABOUT 32 YEARS
      NO.15-126/2, YERRIGADDA VILLAGE
      NAGARKURAL MANDAL
      MBNR DT AP - 502331

  25. P JAIPAL REDDY
      S/O MAHADEV REDDY
      AGED ABOUT 32 YEARS
      KHAJI PALLI VILLAGE
      JADCHARLU MANDAL AND POST
      MBNR DT, AP - 502331

  26. P LINGAIAH
      S/O P RAMAIAH
      AGED ABOUT 39 YEARS
      NO.23-52, YERRIGADDA VILLAGE
      NAGARKURAL MANDAL
      MBNR DT AP - 502331
                                     ... RESPONDENTS

(BY SRI. K ANAND, ADVOCATE FOR R2
    SMT. PRATHIMA HONNAPUR, HCGP FOR R1
    NOTICE NOT ORDERED IN R/O R3-26)

      THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE R-1 TO APPROVE THE CHANGE
OF MEDIUM TO THE D.ED COURSES CONDUCTED BY THE
R-1 INSTITUTION FROM ENGLISH MEDIUM TO TELUGU
MEDIUM FROM THE ACADEMIC YEAR 2012-13 AS PER THE
RECOMMENDATIONS MADE BY THE R-4 AS PER ANNX-B
                        -7-




AND THE R-3 AS PER ANNX-D WITHIN A TIME FRAME TO
BE STIPULATED BY THIS HON'BLE COURT.


In W.P.No. 59471/13

BETWEEN:

  ROYAL CONCORDE TEACHER
  TRAINING INSTITUTE,
  CHELKERE MAIN ROAD,
  KALYAN NAGAR, BANGALORE-560 043,
  REPRESENTED BY ITS PRINCIPAL
  H.A.RAVI KUMAR.
                                     ... PETITIONER

(BY SRI. RAVISHANKAR D R, ADVOCATE FOR
    M/S. LEX NEXUS, ADVOCATES FOR PETITIONER)

AND

  1. STATE OF KARNATAKA
     DEPARTMENT OF EDUCATION,
     VIDHANA SOUDHA BANGALORE,
     REPRESENTED BY ITS THE PRINCIPAL SECRETARY,
     BANGALORE CITY-560001.

  2. CENTRALISED ADMISSION CELL
     CENTRAL JUNIOR COLLEGE BUILDING,
     K.G.ROAD, BANGALORE-560002,
     REPRESENTED BY ITS SPECIAL OFFICER,
     BANGALORE CITY.

  3. DIRECTORATE OF STATE EDUCATIONAL
     RESEARCH AND TRAINING (DSERT),
     HUNDRED FEET RING ROAD,
     BANASHANKARI III STAGE BANGALORE,
                       -8-




  REPRESENTED BY ITS DIRECTOR,
  BANGALORE CITY-560041.

4. DISTRICT INSTITUTE OF EDUCATION
   AND TRANINING (DIET) BANGALORE URBAN DIST,
   BANGALORE REPRESENTED BY ITS PRINCIPAL,
   BANGALORE-560001.

5. THE DIRECTOR (OTHER EXAMINATIONS)
   KARNATAKA SECONDARY EDUCATION
   EXAMINATION BOARD,
   MALLESHWARAM BANGALORE-560003,
   BANGALORE CITY.

6. THE NATIONAL COUNCIL
   FOR TEACHER EDUCATION,
   GOVERNMENT OF INDIA PRESS,
   DEPARTMENT OF PUBLICATIONS,
   GAZETTEE SECTION) CIVIL LINES,
   NEW DELHI REPRESENTED,
   BY ITS UNDER SECRETARY,
   OUT OF STATE.

7. JHADI UJWALA
   D/O JHADI RAJALINGU,
   AGED ABOUT 21
   KHAMANA VILLAGE,
   WAMKIDI MANDAL,
   ADILABAD DIST,
   AP-504295.

8. CHAPADI CHETAN SHARMA
   S/O MALLAIAH,
   AGED ABOUT 25
   KHAMANA VILLAGE,
   WAMKIDI MANDAL,
   ADILABAD DIST,
   AP-504295.
                          -9-




  9. MAHATMA RAHUL
     S/O MAHATMA DEVAJI,
     AGED ABOUT 25,
     KHAMANA VILLAGE, WAMKIDI MANDAL,
     ADILABAD DIST, AP-504295.

  10. M. CHANDRASHEKAR
      S/O M.VENKATESWARLU,
      AGED ABOUT 23,
      TAKSHASHEELA VILLAGE,
      ALANPUR MANDAL,
      MBNR DIST, AP.50332
                                      ... RESPONDENTS

(BY SRI. K ANAND, ADVOCATE FOR R2
    SMT. PRATHIMA HONNAPUR, HCGP FOR R1
    NOTICE NOT ORDERED IN R/O R3-10)

    THESE   WRIT    PETITIONS   ARE    FILED   UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE R-1 TO APPROVE THE CHANGE
OF MEDIUM TO THE D.ED COURSES CONDUCTED BY THE
R-1 INSTITUTION FROM ENGLISH MEDIUM TO TELUGU
MEDIUM FROM THE ACADEMIC YEAR 2012-13 AS PER THE
RECOMMENDATIONS MADE BY THE R-4 AS PER ANNX-B
DT.26.2.2013 WITHIN A TIME FRAME TO BE STIPULATED
BY THIS HON'BLE COURT.

    THESE    WRIT   PETITIONS   COMING      ON   FOR
PRELIMINARY HEARING THIS DAY, THE COURT MADE
THE FOLLOWING:
                               - 10 -




                          ORDER

The learned counsel for the petitioner informs the court that during the pendency of these petitions, the respondents have granted changeover of the medium of instruction from English to Telugu and therefore the petitions have been rendered infructuous, for the year 2013-14. However, for the year 2012-13, by virtue of an interim order of this court, the students were permitted to take the I Year D.Ed. exams, both theory and practical, in Telugu language and their results have also been declared, incidentally their admissions have also been approved. Therefore, notwithstanding that the respondents have not chosen to issue any orders pertaining to the medium of instruction for the year 2012-13, in the interest of the students since they have already taken the examination and their results have been announced, it would be a matter of formality for the respondents to regularize their admissions and announce the results. Therefore their admissions shall be regularized for all purposes and they shall be permitted to continue in the Telugu

- 11 -

medium and complete the course. The petitions therefore are disposed of in terms as above.

Sd/-

JUDGE Rd/-