Karnataka High Court
Bangalore City College Of D.Ed vs State Of Karnataka on 26 March, 2014
Author: Anand Byrareddy
Bench: Anand Byrareddy
-1-
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 26TH DAY OF MARCH 2014
BEFORE
THE HON'BLE MR.JUSTICE ANAND BYRAREDDY
WRIT PETITION NOS. 59469 - 59470 OF 2013 (EDN--RES)
C/W
WRIT PETITION NO. 59471 OF 2013
In W.P.Nos. 59469-59470/13
BETWEEN:
BANGALORE CITY COLLEGE OF D.ED
NO.160, CHELIKERE MAIN ROAD
KALYAN NAGAR
BANGALORE-560043
REPRESENTED BY ITS PRINICIPAL
SRI VENKATESHAPPA
... PETITIONER
(BY SRI. RAVISHANKAR D R, ADVOCATE FOR
M/S. LEX NEXUS, ADVOCATES FOR PETITIONER)
AND
1. STATE OF KARNATAKA
DEPARTMENT OF EDUCATION
VIDHANA SOUDHA
BANGALORE
REPRESENTED BY ITS THE PRINCIPAL SECRETARY
BANGALORE CITY-560001
-2-
2. CENTRALISED ADMISSION CELL
CENTRAL JUNIOR COLLEGE BUILDING
K G ROAD, BANGALORE-560002
REPRESENTED BY ITS SPECIAL OFFICER
BANGALORE CITY
3. DIRECTORATE OF STATE EDUCATIONAL
RESEARCH AND TRAINING (DSERT)
HUNDRED FEET RING ROAD
BANASHANKARI III STAGE
BANGALORE
REPRESENTED BY ITS DIRECTOR
BANGALORE CITY-560041
4. DISTRICT INSTITUTE OF EDUCATION
AND TRANINING (DIET)
BANGALORE URBAN DIST
BANGALORE
REPRESENTED BY ITS PRINICIPAL
BANGALORE-560001
5. THE DIRECTOR (OTHER EXAMINATIONS)
KARNATAKA SECONDARY
EDUCATION EXAMINATION BOARD
MALLESHWARAM BANGALORE-560003
BANGALORE CITY
6. THE NATIONAL COUNCIL
FOR TEACHER EDUCATION
GOVERNMENT OF INDIA PRESS
DEPARTMENT OF PUBLICATIONS
GAZETTE SECTION) CIVIL LINES
NEW DELHI
REPRESENTED BY ITS UNDER SECRETARY
OUT OF STATE
7. K NAGI REDDY
S/O K SIDDA REDDY
-3-
AGED ABOUT 33 YEARS
GANDHARIPALLI VILLAGE
YOUSUF PETA POST
MEDAK DT, AP-502331
8. K SHRAVANTI
D/O KISHNRAO
AGED ABOUT 25 YEARS
NO.14-1, KORAJIKAL
MAMADA MANDAL
ADILABAD DT, AP - 502331
9. MUNIMADUGULA SATISH
S/O BANAIAH
AGED ABOUT 22 YEARS
TIMMAPUR
WETTEIPET
ADILABAD DT, AP - 502331
10. B SAGARIKA
D/O BHASKAR
AGED ABOUT 23 YEARS
KAMAREDDY VILLAGE
DEVANAPALLI
NIZAMABAD DT, AP - 502331
11. KETHAVATH VANITHA
D/O KETHAVATH GOVIND
AGED ABOUT 23 YEARS
NO/3-35, MOMBOJIPET
LINGAMPET
NIZAMABAD DT, AP - 502331
12. MAHADEV
S/O S BUGGAPPA
AGED ABOUT 21 YEARS
NO.23/11, KAJIPET
-4-
MOMBOJIOPET
NIZAMABAD DT, AP - 502331
13. K CHARAN KUMAR
S/O K ASHAPPA
AGED ABOUT 22 YEARS
MADDALBID VILLAGE
DAMARGADDA MANDAL
MBNR DT, AP - 502331
14. RAJU NAIK
S/O LAKSHMAN NAIK
AGED ABOUT 23 YEARS
APPIPALLAI THANDA
GUNDMAL POST
KOSAGI MBNR DT, AP - 502331
15. YERUKALI VENKATESWARLU
S/O PEDDANNNA
AGED ABOUT 23 YEARS
GUNDMAL VILLAGE
KOSAGI MANDAL
MBNR DT, AP - 502331
16. LINGANNAGARI ANILKUMAR
S/O LINGANNAGARI KISTAIAH
AGED ABOUT 23 YEARS
KUKUTLAPALLI VILLAGE
BHUJARAMPET POST
KAVADEPALLI MANDAL
MEDAK DT, AP - 502331
17. MADHURI ANUSHA
D/O MADHURI SATYAM
AGED ABOUT 21 YEARS
TEKERIYAL VILLAGE
KAMAREDDY MANDAL
-5-
NIZAMABAD DT, AP - 502331
18. BAKILI NAGAMANI
D/O BAKKILI DEVAGOUD
AGED ABOUT 19 YEARS
4-94, 4/1, DEVARAPALLI VILLAGE
KAMAREDDY MANDAL
NZM AP - 502331
19. PRABHAKAR S
S/O BASAPPA S
AGED ABOUT 24 YEARS
3-30, HINDUNAGAR
DAMARGEDDA POST MANDAL
MBNR DT, AP - 502331
20. VASANTH
S/O KASHAPPA
AGED ABOUT 27 YEARS
AZAD NAGAR
DAMARGEDDA POST AND MANDAL
MBNR DT AP - 502331
21. S RAMESH
S/O VITTAL
AGED ABOUT 20 YEARS
55, DAMMARGEDDA POST AND MANDAL
MBNR DT AP - 502331
22. RAMREDDY
S/O KISTA REDDY
AGED ABOUT 24 YEARS
MANDIPALLI VILLAGE
DHANWAD MANDAL
MBNR DT AP - 502331
23. K SANTOSH KUMAR
S/O K DASHARATH
-6-
AGED ABOUT 23 YEARS
GUNDAMANDAL VILLAGE
KOSGI MANDAL
MBNR DT, AP - 502331P
24. SHIVAKUMAR B
S/O VISVESWARAIAH B
AGED ABOUT 32 YEARS
NO.15-126/2, YERRIGADDA VILLAGE
NAGARKURAL MANDAL
MBNR DT AP - 502331
25. P JAIPAL REDDY
S/O MAHADEV REDDY
AGED ABOUT 32 YEARS
KHAJI PALLI VILLAGE
JADCHARLU MANDAL AND POST
MBNR DT, AP - 502331
26. P LINGAIAH
S/O P RAMAIAH
AGED ABOUT 39 YEARS
NO.23-52, YERRIGADDA VILLAGE
NAGARKURAL MANDAL
MBNR DT AP - 502331
... RESPONDENTS
(BY SRI. K ANAND, ADVOCATE FOR R2
SMT. PRATHIMA HONNAPUR, HCGP FOR R1
NOTICE NOT ORDERED IN R/O R3-26)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE R-1 TO APPROVE THE CHANGE
OF MEDIUM TO THE D.ED COURSES CONDUCTED BY THE
R-1 INSTITUTION FROM ENGLISH MEDIUM TO TELUGU
MEDIUM FROM THE ACADEMIC YEAR 2012-13 AS PER THE
RECOMMENDATIONS MADE BY THE R-4 AS PER ANNX-B
-7-
AND THE R-3 AS PER ANNX-D WITHIN A TIME FRAME TO
BE STIPULATED BY THIS HON'BLE COURT.
In W.P.No. 59471/13
BETWEEN:
ROYAL CONCORDE TEACHER
TRAINING INSTITUTE,
CHELKERE MAIN ROAD,
KALYAN NAGAR, BANGALORE-560 043,
REPRESENTED BY ITS PRINCIPAL
H.A.RAVI KUMAR.
... PETITIONER
(BY SRI. RAVISHANKAR D R, ADVOCATE FOR
M/S. LEX NEXUS, ADVOCATES FOR PETITIONER)
AND
1. STATE OF KARNATAKA
DEPARTMENT OF EDUCATION,
VIDHANA SOUDHA BANGALORE,
REPRESENTED BY ITS THE PRINCIPAL SECRETARY,
BANGALORE CITY-560001.
2. CENTRALISED ADMISSION CELL
CENTRAL JUNIOR COLLEGE BUILDING,
K.G.ROAD, BANGALORE-560002,
REPRESENTED BY ITS SPECIAL OFFICER,
BANGALORE CITY.
3. DIRECTORATE OF STATE EDUCATIONAL
RESEARCH AND TRAINING (DSERT),
HUNDRED FEET RING ROAD,
BANASHANKARI III STAGE BANGALORE,
-8-
REPRESENTED BY ITS DIRECTOR,
BANGALORE CITY-560041.
4. DISTRICT INSTITUTE OF EDUCATION
AND TRANINING (DIET) BANGALORE URBAN DIST,
BANGALORE REPRESENTED BY ITS PRINCIPAL,
BANGALORE-560001.
5. THE DIRECTOR (OTHER EXAMINATIONS)
KARNATAKA SECONDARY EDUCATION
EXAMINATION BOARD,
MALLESHWARAM BANGALORE-560003,
BANGALORE CITY.
6. THE NATIONAL COUNCIL
FOR TEACHER EDUCATION,
GOVERNMENT OF INDIA PRESS,
DEPARTMENT OF PUBLICATIONS,
GAZETTEE SECTION) CIVIL LINES,
NEW DELHI REPRESENTED,
BY ITS UNDER SECRETARY,
OUT OF STATE.
7. JHADI UJWALA
D/O JHADI RAJALINGU,
AGED ABOUT 21
KHAMANA VILLAGE,
WAMKIDI MANDAL,
ADILABAD DIST,
AP-504295.
8. CHAPADI CHETAN SHARMA
S/O MALLAIAH,
AGED ABOUT 25
KHAMANA VILLAGE,
WAMKIDI MANDAL,
ADILABAD DIST,
AP-504295.
-9-
9. MAHATMA RAHUL
S/O MAHATMA DEVAJI,
AGED ABOUT 25,
KHAMANA VILLAGE, WAMKIDI MANDAL,
ADILABAD DIST, AP-504295.
10. M. CHANDRASHEKAR
S/O M.VENKATESWARLU,
AGED ABOUT 23,
TAKSHASHEELA VILLAGE,
ALANPUR MANDAL,
MBNR DIST, AP.50332
... RESPONDENTS
(BY SRI. K ANAND, ADVOCATE FOR R2
SMT. PRATHIMA HONNAPUR, HCGP FOR R1
NOTICE NOT ORDERED IN R/O R3-10)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE R-1 TO APPROVE THE CHANGE
OF MEDIUM TO THE D.ED COURSES CONDUCTED BY THE
R-1 INSTITUTION FROM ENGLISH MEDIUM TO TELUGU
MEDIUM FROM THE ACADEMIC YEAR 2012-13 AS PER THE
RECOMMENDATIONS MADE BY THE R-4 AS PER ANNX-B
DT.26.2.2013 WITHIN A TIME FRAME TO BE STIPULATED
BY THIS HON'BLE COURT.
THESE WRIT PETITIONS COMING ON FOR
PRELIMINARY HEARING THIS DAY, THE COURT MADE
THE FOLLOWING:
- 10 -
ORDER
The learned counsel for the petitioner informs the court that during the pendency of these petitions, the respondents have granted changeover of the medium of instruction from English to Telugu and therefore the petitions have been rendered infructuous, for the year 2013-14. However, for the year 2012-13, by virtue of an interim order of this court, the students were permitted to take the I Year D.Ed. exams, both theory and practical, in Telugu language and their results have also been declared, incidentally their admissions have also been approved. Therefore, notwithstanding that the respondents have not chosen to issue any orders pertaining to the medium of instruction for the year 2012-13, in the interest of the students since they have already taken the examination and their results have been announced, it would be a matter of formality for the respondents to regularize their admissions and announce the results. Therefore their admissions shall be regularized for all purposes and they shall be permitted to continue in the Telugu
- 11 -
medium and complete the course. The petitions therefore are disposed of in terms as above.
Sd/-
JUDGE Rd/-