Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988

(a)if such person is recruited by direct appointment, dispense with his services or revert him to a post on which he had lien prior to his appointment to the Service by direct appointment; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988