Supreme Court - Daily Orders
Rajashri Ajinkya Shinde vs Ajinkya Harish Shinde on 7 November, 2014
Bench: Ranjan Gogoi, Rohinton Fali Nariman
ITEM NO.6 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1453/2014
RAJASHRI AJINKYA SHINDE Petitioner(s)
VERSUS
AJINKYA HARISH SHINDE Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 07/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sudhanshu S. Choudhari,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of further proceedings in M.C. No. 76/2014 titled as Ajinkya Harish Shinde Vs. Rajashri Ajinkya Shinde pending before the Addl. Senior Civil Judge at Udupi, Karnataka.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2014.11.08
13:03:57 IST
Reason: