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State of West Bengal - Section

Section 21 in The West Bengal Gambling and Prize Competitions Act, 1957

21. Prohibition of prize competition where the prize offered exceeds one thousand rupees a month.

- No person shall promote or conduct any prize competition in which the total value of the prize or prizes (whether in cash or otherwise) to be offered in any month exceeds one thousand rupees or in which the number of entries exceeds two thousand.